Paliram Alias Pali S/O Shri ... vs State Of Rajasthan
2023 Latest Caselaw 499 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 362/2022

                                   Paliram Alias Pali S/o Shri Bhagwandas
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : None present For Respondent(s) : Ms. Alka Bhatnagar, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2023

No one has put in appearance on behalf of the appellant.

Defect/s be removed within four weeks.

List this matter after four weeks.

(MANOJ KUMAR GARG),J (PANKAJ BHANDARI),J

ARTI SHARMA /6

Powered by TCPDF (www.tcpdf.org)