Rocky vs State Of Rajasthan
2023 Latest Caselaw 486 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 389/2023

Rocky

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sonu Manawat For Respondent(s) : Mr. SK Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/01/2023

Call for case diary.

List on 25.01.2023.

(VIJAY BISHNOI),J Surabhii/13-

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