Citation : 2023 Latest Caselaw 485 Raj
Judgement Date : 11 January, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 393/2023
Hema Ram
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Lakshay Singh Udawat For Respondent(s) : Mr. SK Bishnoi, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
11/01/2023
Call for case diary.
List on 25.01.2023.
(VIJAY BISHNOI),J Surabhii/17-
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