Birbal vs State Of Rajasthan
2023 Latest Caselaw 482 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 441/2023

Birbal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. KR Bhati For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/01/2023

Call for the report.

List on 20.1.2023.

(VIJAY BISHNOI),J

33-msrathore/-

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