Vikas Kumar S/O Shri Ramkumar B/C ... vs State Of Rajasthan
2023 Latest Caselaw 47 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Criminal Appeal No. 283/2018

                                   Vikas Kumar S/o Shri Ramkumar
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 55/2019 Ramesh Kumar S/o Shri Nathu Ram

----Appellant Versus State Of Rajasthan Through Pp

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

02/01/2023

No one has put in appearance on behalf of the appellants.

Let the matters be listed after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /50-51

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