Babu Lal vs State Of Rajasthan Through Pp
2023 Latest Caselaw 465 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                       D.B. Criminal Appeal No. 42/2017

                                   Babu Lal
                                                                                                              ----Appellant
                                                                          Versus
                                   State Of Rajasthan Through Pp
                                                                                                            ----Respondent

For Appellant(s) : None present For Respondent(s) : Ms. Alka Bhatnagar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

12/01/2023

None appears for the appellant.

Learned AGA is directed to inform the

complainant/victim about the matter being listed for hearing.

List after six weeks.

(MANOJ KUMAR GARG),J (PANKAJ BHANDARI),J

CHANDAN /42

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