Citation : 2023 Latest Caselaw 442 Raj
Judgement Date : 10 January, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 16379/2022
Dharampal
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. S.K. Poonia For Respondent(s) : Mr. Mukesh Trivedi, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
10/01/2023
Call for case diary.
List the matter in the next week.
(VIJAY BISHNOI),J
113-msrathore/-
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