Vijendra Singh S/O Nandkishore vs State Of Rajasthan
2023 Latest Caselaw 44 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Criminal Appeal No. 215/2020

                                   Vijendra Singh S/o Nandkishore
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Sb) No. 1380/2020 Bablu S/o Shri Phoolsingh Baghela

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

02/01/2023

No one has put in appearance on behalf of the appellants.

Let the matters remain on board for hearing.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /37-38

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