State Of Rajasthan vs Ajay And Ors
2023 Latest Caselaw 43 Raj/2

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               D.B. Criminal Appeal No. 730/2017

Amit
                                                                  ----Appellant
                                   Versus
State Of Rajasthan Through P P
                                                                ----Respondent

Connected With D.B. Criminal Leave To Appeal No. 221/2017 State Of Rajasthan

----Appellant Versus Ajay And Ors

----Respondent

D.B. Criminal Revision Petition No. 365/2017

Mst. Babli

----Appellant Versus State Of Rajasthan And Ors

----Respondent D.B. Criminal Appeal No. 1270/2017 Ajay

----Appellant Versus

State Of Rajasthan Through P P

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

02/01/2023

No one has put in appearance on behalf of the appellants.

(2 of 2) [CRLA-730/2017]

Let the matters remain on board for hearing.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /33-36

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