Amichand S/O Shri Mangelal vs Bhupendra Kumar Dak
2023 Latest Caselaw 41 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Civil Contempt Petition No. 162/2022

                                    Amichand S/o Shri Mangelal, Aged About 45 Years, Resident Of
                                    Village      Bahram     Ka       Bass,    Tehsil      Bansoor,      District   Alwar,
                                    Rajasthan.
                                                                                                           ----Petitioner
                                                                             Versus
                                    1.          Bhupendra Kumar Dak, Director General Of Prisons,
                                                Directorate Prisons, Jaipur (Raj.)
                                    2.          Rakesh Mohan Sharma, Superintendent, Central Jail,
                                                Jaipur.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Abhimanyu Singh Yaduvanshi, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

02/01/2023

Learned counsel for the petitioner submits that this contempt

petition has been rendered infructuous.

Accordingly, this contempt petition is disposed off as having

been rendered infructuous.

(CHANDRA KUMAR SONGARA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /10

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