Shyam Manohar Sharma vs State Panchayati Raj Depors
2023 Latest Caselaw 365 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 19477/2012

                                    Shyam Manohar Sharma
                                                                                                          ----Petitioner
                                                                          Versus
                                    State of Rajasthan & ors
                                                                                                       ----Respondents

For Petitioner(s) : Mr.Laxmikant Sharma For Respondent(s) : Mr.CL Saini, AAG

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

11/01/2023

Learned counsel for the petitioner prays for and is granted

time to place on record certain judgments/orders.

Let this case be listed on 02nd February, 2023, as prayed.

(ASHOK KUMAR GAUR),J

Preeti Asopa /15

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