Manoj Kumar Verma And Ors vs State Education Department Ors
2023 Latest Caselaw 364 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 14941/2016

                                    Manoj Kumar Verma And Ors
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Education Department Ors
                                                                                                       ----Respondent

For Petitioner(s) : Mr.Rajendra Soni For Respondent(s) : Mr.S.Zakawat Ali, AGC Mr.SC Gupta Ms.Sweta Pareek

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

11/01/2023

Learned counsel for the parties informed this Court that

relating to the controversy involved in the present writ petition,

there are other judgments, which have been passed by the

Coordinate Bench as well as Division Bench.

Learned counsel for the parties are directed to file complete

set of the judgments/orders, which have been passed from time to

time.

Let this case be listed on 14th February, 2023.

(ASHOK KUMAR GAUR),J

Preeti Asopa /56

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