State Of Rajasthan vs Lokesh Kumar Kushwah S/O Niranjan ...
2023 Latest Caselaw 323 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 290/2021

                                   State Of Rajasthan
                                                                                                        ----Appellant
                                                                         Versus
                                   Lokesh Kumar Kushwah S/o Niranjan Lal Mali
                                                                                                      ----Respondent

For Appellant(s) : Mr. Pradeep Kalwania, G.C. For Respondent(s) : Mr. Vigyan Shah Mr. Harendra Neel

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MRS. JUSTICE SHUBHA MEHTA

Order

10/01/2023

Arguments heard and concluded.

Judgment reserved.

(SHUBHA MEHTA),J (PANKAJ MITHAL),CJ

Sharma N.K./CHARU SONI /28

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