Devya S/O Onkar vs Dulichand S/O Ramniwas
2023 Latest Caselaw 317 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 19407/2022

                                    Devya S/o Onkar
                                                                                                          ----Petitioner
                                                                        Versus
                                    Dulichand S/o Ramniwas
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Sanjay Mehrish For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

10/01/2023

Heard counsel for the petitioner.

Counsel for the petitioner relied upon the judgment passed

by the Hon'ble Supreme Court in the matter of Ravinder Kaur Gre-

wal & Ors. Vs. Manjit Kaur & Ors. reported in (2019) 8 SCC 729.

Issue notice to the respondents returnable by eight weeks.

List this matter alongwith S.B. Civil Writ Petition

NO.19399/2022.

Meanwhile, the parties are directed to maintain the status

quo with regard to land in dispute.

(INDERJEET SINGH),J

JYOTI /120

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