Gautam Lal vs State Of Rajasthan
2023 Latest Caselaw 301 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 30/2023

Gautam Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG with Mr. Pallav Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

09/01/2023

Learned counsel for the petitioner is directed to supply

copy of the criminal writ petition to Mr. Anil Joshi, learned GA-

cum-AAG during the course of the day. Mr. Joshi may file

reply to the criminal writ petition by the next date of hearing.

List on 16.1.2023.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

85-msrathore/-

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