Smt. Lali vs State Of Rajasthan
2023 Latest Caselaw 297 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Habeas Corpus Petition No. 255/2022

Smt. Lali

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. D.S. Gharsana For Respondent(s) : Mr. M.A. Siddiqui, GA-cum-AAG with Mr. A.R. Malkani

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

09/01/2023

Mr. M.A. Siddiqui, learned GA-cum-AAG prays for and is

granted a week's time to submit response to the application

(1/23).

List on 16.1.2023.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

87-msrathore/-

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