Kunaram vs State Of Rajasthan
2023 Latest Caselaw 296 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Habeas Corpus Petition No. 351/2022

Kunaram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Sonu Rathore, Ms. Kamini Rathore For Respondent(s) : Mr. M.A. Siddiqui, GA-cum-AAG with Mr. A.R. Malkani Mr. Jetharam, CI, SHO, PS Raipur, Distt. Pali, present in person

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

09/01/2023

Mr. M.A. Siddiqui, learned GA-cum-AAG has submitted a

factual report, wherein the efforts carried out by the police to

trace out the corpus are mentioned. It is also mentioned in

the factual report that the police has a clue that the suspect

is hiding along with the corpus in Hyderabad (Telangana) as

he has been seen there.

Mr. Siddiqui, learned GA-cum-AAG prays for some time.

Time prayed for is granted.

List on 1.2.2023.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

88-msrathore/-

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