Citation : 2023 Latest Caselaw 293 Raj
Judgement Date : 9 January, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Habeas Corpus Petition No. 9/2023
Purna Ram
----Petitioner Versus The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Sumer Singh Gour For Respondent(s) : Mr. M.A. Siddiqui, GA-cum-AAG with Mr. A.R. Malkani
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Judgment / Order
09/01/2023
Learned counsel for the petitioner is directed to supply
copy of the habeas corpus petition to the learned GA-cum-
AAG during the course of the day.
Learned GA-cum-AAG may file the factual report by the
next date of hearing.
List on 12.1.2023.
(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J
83-msrathore/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!