Citation : 2023 Latest Caselaw 292 Raj
Judgement Date : 9 January, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Appeal No. 518/1993
Hanif Mohmad And Anr.
----Appellant Versus State of Rajasthan
----Respondent
For Appellant(s) : Ms. Sapna Vaishnav For Respondent(s) : Mr. S.S. Rajpurohit, PP
HON'BLE MR. JUSTICE FARJAND ALI (Through VC)
Order
09/01/2023
Today, the matter has been listed in the category of "to be
mentioned". On last occasion, i.e. 07.12.2022, arguments were
heard and the judgment was reserved.
After hearing learned counsel for the parties for clarification
on certain issues today, it is deemed appropriate to release the
matter in the interest of justice.
Thus, the matter is released from reserved category and the
same be listed before appropriate Bench in the month of January,
2023.
(FARJAND ALI),J 1-amit/-
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