Chhatar Singh vs State
2023 Latest Caselaw 289 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 387/2001

Chhatar Singh

----Petitioner Versus State of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pradeep Shah For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE FARJAND ALI (Through VC)

Order

09/01/2023

Today, the matter has been listed in the category of "to be

mentioned". On last occasion, i.e. 05.12.2022, arguments were

heard and the judgment was reserved.

After hearing learned counsel for the parties for clarification

on certain issues today, it is deemed appropriate to release the

matter in the interest of justice.

Thus, the matter is released from reserved category and the

same be listed before appropriate Bench in the month of January,

2023.

(FARJAND ALI),J 4-amit/-

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