Suraj Singh And Ors vs State And Ors
2023 Latest Caselaw 288 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6470/2018

Suraj Singh And Ors

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Sukesh Bhati For Respondent(s) : Mr. K. K. Bissa, AGC

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

09/01/2023

Learned counsel for the respondents seeks a short time to

complete his instructions with respect to the order passed by this

Court on 10.05.2018.

Time prayed for is allowed.

List the matter on 13.01.2023.

(VINIT KUMAR MATHUR),J 32-nitin/-

Powered by TCPDF (www.tcpdf.org)