Shrawan Kumar Mali vs The State Of Rajasthan
2023 Latest Caselaw 283 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6001/2021

Shrawan Kumar Mali S/o Shri Pokhar Mal, Aged About 47 Years, By Cast Mali, Resident Of Ward No. 7, Near Krishna Public School, Daudsar, Th And District Churu (Raj.), Posted At Senior Teacher (Sanskrit) Govt. Sr. Sec. School, Kangad, Th. Ratangarh, Dis. Churu.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Principal Secretary To The Government, Department Of Education, Secretariat, Jaipur.

2. Dept. Director Of Secondary Education, Rajasthan, Bikaner.

3. The Director Of Elementary Education, Rajasthan, Bikaner.

4. District Education Officer, Elementary Education, Churu, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Ashvini Kumar Swami

JUSTICE DINESH MEHTA

Order

09/01/2023

1. Learned counsel for the petitioner prays for disposal of this

writ petition with liberty to make a representation to the

respondents in the light of the judgments of this Court in the

cases of Praveen Chand Jain Vs. State of Rajasthan & Ors.

(S. B. Civil Writ Petition No. 6217/2006) decided on

23.09.2013 as well as Jorawar Singh Vs. State of Rajasthan

& Ors. (S. B. Civil Writ Petition No. 555/2005) decided on

07.11.2006 and Yogesh Kumar Pareek Vs. State of

(2 of 2) [CW-6001/2021]

Rajasthan & Ors. (S. B. Civil Writ Petition No. 3534/2009)

decided on 20.01.2014. The representation aforesaid may be

considered by the respondents in the light of the judgments supra.

2. In view of the limited prayer, the above writ petition is

disposed of with liberty sought for.

3. In case, the representation is so addressed along with the

copy of the judgments (supra) and the certified copy of the order

instant, the respondents are directed to consider the same in the

light of the directions given in the judgments (supra), if they apply

to the facts of this case. The representation would be decided by a

speaking order.

(DINESH MEHTA),J 213-akansha/-

Powered by TCPDF (www.tcpdf.org)