Ramkoriya S/O Mohriya vs Dulichand S/O Ramniwas
2023 Latest Caselaw 28 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 19399/2022

                                    Ramkoriya S/o Mohriya
                                                                                                              ----Petitioner
                                                                           Versus
                                    Dulichand S/o Ramniwas
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Sanjay Mehrish For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 02/01/2023

Heard on the Application No.1/2022 for taking the legal

representatives of petitioner No.1 on record.

For the reasons mentioned in the application in the

application, the same is allowed.

Amended causetitle is taken on record.

Heard counsel for the petitioner.

Counsel for the petitioner relied upon the judgment passed

by the Hon'ble Supreme Court in the matter of Ravinder Kaur

Grewal & Ors. Vs. Manjit Kaur & Ors. reported in (2019) 8 SCC

Issue notice to the respondents returnable by eight weeks.

List this matter alongwith S.B. Civil Writ Petition

No.19400/2022.

Meanwhile, the parties are directed to maintain the status

quo with regard to land in dispute.

(INDERJEET SINGH),J

JYOTI /70

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