Gurudev Singh vs State Of Rajasthan Through Pp
2023 Latest Caselaw 261 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             D.B. Criminal Appeal No. 474/2018

Sukh Dev Singh S/o Succha Singh
                                                                  ----Appellant
                                   Versus
State Of Rajasthan Through Pp
                                                                ----Respondent

Connected With

D.B. Criminal Appeal No. 996/2017

Munsha Singh And Ors

----Appellant Versus State Of Rajasthan Through P P

----Respondent D.B. Criminal Appeal No. 1315/2017 Gurudev Singh

----Appellant Versus State Of Rajasthan Through Pp

----Respondent D.B. Criminal Appeal No. 2214/2017 Succha Singh

----Appellant Versus State Of Rajasthan Through P P

----Respondent

For Appellant(s) : Ms. Nikita Bhandari for Mr. Rajendra Singh Tanwar For Respondent(s) : Mr. Jaswant Rathore For State : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

09/01/2023

Counsel for the appellants seeks time to argue the matter.

(2 of 2) [CRLAD-474/2018]

Let the matters remain on board for hearing.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /79-82

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