Sukhram @ Sukhram Yadav vs State Of Rajasthan
2023 Latest Caselaw 26 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 1297/2022

Sukhram @ Sukhram Yadav

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Baltej Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

02/01/2023

Issue notice to respondent Nos.2, 3 and 4, returnable within

four weeks.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

Surabhii/28-

Powered by TCPDF (www.tcpdf.org)