Vishal Choubsa vs The State Of Rajasthan
2023 Latest Caselaw 253 Raj

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 304/2023

1. Vishal Choubsa S/o Shri Bhupendra Prasad Choubsa, Aged About 32 Years, R/o Village And Post Padawa Tehsil Sangwara District Dungarpur Presently Posted At Phc Padara Block Sangwara, District Dungarpur, Rajasthan.

2. Lokesh Kumar Sukla S/o Shri Ompraksha Sukla, Aged About 32 Years, R/o Village And Post Pram Kunj Holi Chok Punjpur Tehsil Aashpur District Dungarpur Presently Posted At Phc Pandwa Block Aaspur, District Dungarpur, Rajasthan.

3. Harish Patidar S/o Shri Ramesh Patidar, Aged About 34 Years, R/o Village And Post Padara Tehsil Sangwara District Dungarpur Presently Posted At Phc Bhansoar Block Sangwara, District Dungarpur, Rajasthan.

4. Anita Jain W/o Shri Rakesh Jain, Aged About 41 Years, R/o Village And Post Gata Ka Gav Tehsil Giliya Koat District Dungarpur Presently Posted At Phc Post Gata Ka Gav Block Sangwara, District Dungarpur, Rajasthan.

5. Rahul Pandiya S/o Shri Jagidesh Chandra Pandya, Aged About 35 Years, R/o Village And Post Shukal Wara Tehsil Sangwara District Dungarpur Presently Posted At Phc Colony Sangwara, Block Sangwara, District Dungarpur, Rajasthan.

6. Akram Khan S/o Shri Imamudeen Khan, Aged About 23 Years, R/o Kala Talab, Kota, District Kota, Rajasthan At Present Working Post Of Computer Operator At Chc, Sultanpur, Block Sultanpur, District Kota.

7. Abhishek Gurjar S/o Shri Jugraj Gurjar, Aged About 23 Years, R/o Nayaganv, Kota, District Kota, Rajasthan At Present Working Post Of Computer Operator Uphc, Nayaganv, Kota.

8. Nidhi Sharma W/o Shri Eknath Udhayay, Aged About 31 Years, R/o In Front Of Taarey School, Rangpur Road No. 2, Dadawara, Kota Junction, District Kota, Rajasthan At Present Working Post Of Computer Operater Uphc, Kala Talab, Block Urban, District Kota, And Rajasthan.

9. Girja Shanker Meena S/o Shri Surajmal Meena, Aged About 30 Years, R/o Itawa, District Kota, Rajasthan At

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Present Working Post Of Computer Operator Chc, Itawa, District Kota, Rajasthan.

10. Vishnu Prasad Parashar S/o Shri Kalicharan Parashar, Aged About 38 Years, R/o Shree Ram Chandra Ji Ka Mandir Hathiyapaur Bari Dholpur (Raj

11. Roop Singh Meena S/o Shri Patiram Meena, Aged About 49 Years, R/o Village Hamai Post Dhanaur Tehsil Bari, District Dholpur (Raj)

12. Dheeraj Kumar Gupta S/o Shri Deen Dayal Gupta, Aged About 41 Years, R/o Beena Rayan Gate 503 Dheemar Mohalla Bharatpur (Raj).

13. Imran Khan Lodi S/o Shri Roshan Lodi, Aged About 31 Years, R/o Prently Working At (Lab Cleaner) Chc, Kho Nagouripan, District Sikar.

14. Seyad Shahid Ali S/o Shri Seyad Jahid Ali, Aged About 29 Years, R/o Prently Working At (Lab Technician) Phc, Dolatpura. District Nagaur.

15. Mohabat Khan S/o Shri Hasan Khan, Aged About 30 Years, R/o Prently Working At (Lab Technician) Chc, Sherani Abad, Didwana, District Nagaur.

16. Shiraj Dhaka S/o Shri Prakoram, Aged About 32 Years, R/o Working At (Lab Technician) Phc, Chapri, Didwana, District Nagaur.

17. Mahesh Kumar S/o Shri Chogaram, Aged About 31 Years, R/o Working At (Lab Assassinate) Chc, Shaderan District Pali.

18. Abid Khan S/o Shri Asat Ali Khan, Aged About 29 Years, R/o Working At (Lab Assassinate) Phc, Akoda, Didwana, District Nagaur.

19. Anish Khan S/o Shri Mustak Khan, Aged About 30 Years, R/o Working At (Lab Assassinate) Phc, Khakholi, Didwana, District Nagaur.

20. Mohmmad Faizan Farukhi S/o Shri Abdul Karim Farukhi, Aged About 27 Years, R/o Village Post Near Agra Bus Stand, Kachi Sarai, District Dholpur.

21. Devendra Kumar Vasistha S/o Shri Rishi Kumar Vasistha, Aged About 27 Years, R/o God Gali, Bhamtipura, District Dholpur.

22. Ravikant Sharma S/o Shri Rajendra Prasad Sharma, Aged About 35 Years, R/o Saipau Road, Anand Nagar, Mahesh

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Rover Colony, District Dholpur.

23. Ramvir Sharma S/o Shri Shiv Prasad Sharma, Aged About 39 Years, R/o Ward No. 7, Mandir Basti, Lalpur, Rehsena, District Dholpur.

24. Rubee Sharma D/o Shri Ramdeen Sharma, Aged About 32 Years, R/o Madhavkunj, Anand Nagar, Saipau, District Dholpur.

25. Laxmi Sharma D/o Shri Ramesh Chand W/o Neelam Rawat, Aged About 40 Years, R/o Saipau Road, Near Gayatri Mandir, District Dholpur.

26. Preeti Diwaker D/o Shri Kedarnath, Aged About 30 Years, R/o Partap Road, Raj Nagar Colony, City Jubli Hall, District Dholpur.

27. Piyush Sharma S/o Shri Rajendra Sharma, Aged About 28 Years, R/o Tyagi Bhawan Ke Pass, Kasaipada, Old City, Dholpur.

28. Pawan Kumar Sharma S/o Shri Ramkhiladi Sharma, Aged About 34 Years, R/o In Iron Of Rac, Heer Gaushala, Dholpur.

29. Chatur Singh S/o Shri Ramdayal, Aged About 33 Years, R/o Near Sharda School, Maharana Pratap Nagar, Gaushala, Dholpur.

30. Sandeep Kumar S/o Shri Laxman Singh, Aged About 35 Years, R/o Rahilayo Kas Bass, Dalelpur, Tehsil Khetri, District Jhunjhunu.

31. Pradeep Kumar S/o Shri Satyaveer Singh, Aged About 33 Years, R/o Ward No. 2, Raipur Ahiran, District Jhunjhunu.

32. Ashok Kumar S/o Shri Harnaram Saini, Aged About 30 Years, R/o Ward No. 7, Manata Kala, District Jhunjhunu.

33. Satyaveer Singh S/o Samender Singh, Aged About 32 Years, R/o Ward No. 6, Patan, District Jhunjhunu.

34. Narendra Khatana S/o Shri Rameshwer Khatana, Aged About 31 Years, R/o Village And Post Dudhwa, Near Sanskriti School Ke Pass, Shimla, Jhunjhunu.

35. Narendra Kohli S/o Shri Chote Lal Kohli, Aged About 32 Years, R/o Shiv Colony, 60 Feet Road, Shri Ram General Store Ke Pass, Alwar.

36. Pawan Kumar Sharma S/o Shri Ramesh Chand Sharma, Aged About 40 Years, R/o House No. 11, Dusera Walo Ka

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Kunwa, Meenapari, District Alwar.

37. Ajeet Singh S/o Shri Jagdish Singh, Aged About 30 Years, R/o Ward No. 3, Somvanshi Mohalla, Post Nibhera, Tehsil Laxmangarh, District Alwar, Rajasthan.

38. Satish Chand Verma S/o Shri Babu Lal Verma, Aged About 42 Years, R/o Jatav Mohalla, Mojpur, District Alwar.

39. Shahjad Ali S/o Shri Ashudeen Khan, Aged About 28 Years, R/o Village And Post Ratnaki, District Alwar.

40. Harimohan Meena S/o Shri Badri Prasad Meena, Aged About 47 Years, R/o Village And Post Bikaheri Kala, District Alwar.

41. Himanshu Jain S/o Shri Narendra Kumar Jain, Aged About 34 Years, R/o 554, Panda Mohalla, Baldauji Ke Samne, Mojpur, District Alwar.

42. Pooran S/o Sharwan Singh, Aged About 44 Years, R/o Village Post Deenar, District Alwar.

----Petitioners Versus

1. The State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Director, (Public Health) Medical And Health Service, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.

3. Joint Secretary, Inance Department, Government Of Rajasthan Secretariat Jaipur

4. Rajasthan Medical Service Corporation Department, Through Its Chairman/managing Director, Gandhi Block, Swasthya Bhawan Tilak Marg, C Scheme Jaipur

5. Nodal Officer, Mndy/mnjy, Medical And Health Services, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.

6. Chief Medical And Health Officer, Dungarpur .

7. Chief Medical And Health Officer, Nagaur .

8. Chief Medical And Health Officer, Pali .

9. Chief Medical And Health Officer, Kota .

10. Chief Medical And Health Officer, Sikar

11. Block Chief Medical And Health Officer, Kota .

12. Block Chief Medical And Health Officer, Dholpur

13. Block Chief Medical And Health Officer, Alwar

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14. The Medical Relief Society Jaipur, Through Secretary District. Dungarpur.

15. The Medical Relief Society Jaipur, Through Secretary District. Nagaur

16. The Medical Relief Society Jaipur, Through Secretary District. Pali

17. The Medical Relief Society Jaipur, Through Secretary District. Sikar

18. The Medical Relief Society Jaipur, Through Secretary District. Kota .

19. The Medical Relief Society Jaipur, Through Secretary District. Alwar

20. The Medical Relief Society Jaipur, Through Secretary District. Dholpur

----Respondents

For Petitioner(s) : Mr. Tanwar Singh Rathore

JUSTICE DINESH MEHTA

Order

09/01/2023

1. Learned counsel for the petitioners submits that the

petitioners would feel satisfied if a direction is issued to consider

their representation in the light of judgment dated 20.03.2017

rendered by this Court in a bunch of writ petitions led by Pankaj

Kumar Upadhyay & Ors. Vs. State of Rajasthan & Ors.: S.B.

Civil Writ Petition No. 953/2017.

2. In view of the aforesaid, the present writ petition is disposed

of with a direction to the petitioners to file the representation

within a period of four weeks from today.

3. In case, the representation is so addressed within the

aforesaid period, the respondents shall consider and decide the

same in accordance with law including the law laid down by this

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Court in the case of Pankaj Kumar Upadhyay (supra); however, in

no case later than six weeks from the date of receipt of the

representation.

4. It is made clear that aforesaid direction to decide the

representation has been issued only with a view to ensure

expeditious redressal of petitioners' grievance. The same may not

be construed to be an order to decide the representation in a

particular manner.

5. The stay application also stands disposed of accordingly.

(DINESH MEHTA),J

189-Inder/-

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