Laxman S/O Shri Jagannath B/C ... vs State Of Rajasthan
2023 Latest Caselaw 252 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 384/2019

                                   Laxman S/o Shri Jagannath
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

09/01/2023

No one has put in appearance on behalf of the appellant.

Learned Additional Government Advocate is directed to

intimate the complainant-victim about the matter being listed for

hearing.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /83

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