Om Prakash vs Ranaram
2023 Latest Caselaw 25 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16904/2017

Om Prakash

----Petitioner Versus Ranaram

----Respondent

For Petitioner(s) : Ms. Manisha Purohit for Mr. MS Purohit

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

02/01/2023

IA No. 2/2022:-

The petitioner have moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 19.12.2017 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt.

Ltd. & Anr. V/s CBI.

Nobody is present on behalf of the respondent to oppose the

same.

For the reasons stated in the application, the same is

allowed.

The interim order dated 19.12.2017 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(VINIT KUMAR MATHUR),J

137-payal/-

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