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Jodhpur Industries Association vs Energy Department, Government Of ...
2023 Latest Caselaw 243 Raj

Citation : 2023 Latest Caselaw 243 Raj
Judgement Date : 6 January, 2023

Rajasthan High Court - Jodhpur
Jodhpur Industries Association vs Energy Department, Government Of ... on 6 January, 2023
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 13492/2021

Jodhpur Industries Association

----Petitioner Versus Energy Department, Government Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shridhar Mehta For Respondent(s) : Mr. Sandeep Shah, AAG cum Sr. Adv.

assisted by Mr. Abhimanyu Singh Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

06/01/2023

List the matter on 23.01.2023 along with D.B. Civil Writ

Petition Nos.15565/2021 & 15593/2022.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 49-mohit/-

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