Citation : 2023 Latest Caselaw 242 Raj
Judgement Date : 6 January, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Civil Writ Petition No. 13525/2021
Marudhara Industries Association, Jodhpur
----Petitioner Versus Energy Department, Government Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Shridhar Mehta For Respondent(s) : Mr. Sandeep Shah, AAG cum Sr. Adv.
assisted by Mr. Abhimanyu Singh Rathore
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Judgment / Order
06/01/2023
List the matter on 23.01.2023 along with D.B. Civil Writ
Petition Nos. 15565/2021 & 15593/2022.
(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 50-mohit/-
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