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Prahlad Sen vs Surekha Sen
2023 Latest Caselaw 241 Raj

Citation : 2023 Latest Caselaw 241 Raj
Judgement Date : 6 January, 2023

Rajasthan High Court - Jodhpur
Prahlad Sen vs Surekha Sen on 6 January, 2023
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 10/2023

Prahlad Sen

----Appellant Versus Surekha Sen

----Respondent

For Appellant(s) : Ms. Deepika Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

06/01/2023

Admit. Issue notice. Call for record.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

23-msrathore/-

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