Kamal Kishore vs State Of Rajasthan
2023 Latest Caselaw 240 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 183/2022

Kamal Kishore

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Pankaj Kumar Gupta For Respondent(s) : Mr. R.R. Chhaparwal, PP Mr. Devendra Mahalana for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

06/01/2023

Admit. Issue notice.

Learned Public Prosecutor accepts notice on behalf of the

respondent - State. Service is, therefore, complete.

Call for record.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

25-msrathore/-

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