Ram Khiladi S/O Shri Mool Chand vs State Of Rajasthan Through Pp
2023 Latest Caselaw 233 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 60/2019

                                   Ram Khiladi S/o Shri Mool Chand
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 65/2019 Pappu S/o Shriphool

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Vivek Raj Singh Bajwa, Sr. Adv.

with Mr. Amar Kumar Ms. Sunita Nathawat for Mr. A. K. Gupta, Sr. Adv.

For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

09/01/2023

Learned Additional Government Advocate is directed to

intimate the complainant-victim about the matter being listed for

hearing.

List these matters after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /68-69

Powered by TCPDF (www.tcpdf.org)