Jagdish Prasad vs State And Ors
2023 Latest Caselaw 228 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 469/2016

Jagdish Prasad S/o Shri Sultan Ram, aged about 50 years B/c Meghwal, R/o Ward No.8, Sadulsahar, District Sri Ganganagar at present posted at as Gram Sewak, Gram Panchayat Surawali, Tehsil Pilibangan, District Hanumangarh.

----Petitioner Versus

1. The State of Rajasthan through the Rural Development and Panchayati Raj Department through its Secretary, Secretariat, Rajasthan, Jaipur.

2. The Zila Parishad, Jalore through its Chief Executive Officer, District Jalore.

3. The Vikash Adhikari, Panchayat Samiti Sanchore, District Jalore.

4. The Vikash Adhikari, Panchayat Samiti Pilibangan, District Hanumangarh.

                                                                                                      ----Respondents


                                   For Petitioner(s)            :     Ms. Preet Kamal Sidhu, for
                                                                      Mr. H.S. Sidhu
                                   For Respondent(s)            :     -

HON'BLE MR. JUSTICE KULDEEP MATHUR Judgment

06/01/2023

The matter comes upon an application seeking permission

for withdrawal of the writ petition.

For the reasons indicated in the application, the same is

allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

(KULDEEP MATHUR),J 25-Ravi Kh/-

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