Muvarik S/O Mal Mohammad vs State Of Rajasthan
2023 Latest Caselaw 216 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 342/2022

                                   Muvarik S/o Mal Mohammad
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Manish Choudhary for Mr. Khizer Iqbal Khan For Respondent(s) : Ms. Alka Bhatnagar, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

06/01/2023

Counsel for the petitioner seeks time to remove the defect/s.

Defect/s be removed within four weeks.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /4

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