Citation : 2023 Latest Caselaw 210 Raj
Judgement Date : 6 January, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 168/2022
M/s. Sumit Construction Company, Through Its Proprietor Mahendra Kumar S/o Mangilal, Age About 38 Years, By Caste Jat, R/o Tehsil Riyan Badi Khera Kishanpura, Arniyala, Nagaur, Rajasthan.
----Appellant Versus
1. The State Of Rajasthan, Through The Chief Engineer Urban And N.r.w. P.h.e.d., Jaipur.
2. Superintending Engineer, P.h.e.d., Circle Barmer.
3. District Collector, Barmer.
4. Sub Divisional Officer, Siwana District Barmer.
5. M/s Chena Ram, Through Its Proprietor Chena Ram S/o Shri Bhura Ram, Resident Of Khed Kishanpura, Gram Panchayat Arniyala, Tehsil Riyan Badi District Nagaur.
----Respondents
For Appellant(s) : Mr. Kuldeep Singh Solanki for Mr. Manish Patel
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Judgment / Order
06/01/2023
Learned counsel for the petitioner has submitted that
this Special Appeal Writ has rendered infructuous.
Hence, this Special Appeal Writ is dismissed as having
become infructuous.
(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J
93-msrathore/-
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