Jafrudeen @ Jafru Son Of Ayub vs State Of Rajasthan
2023 Latest Caselaw 207 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 326/2022

                                    Jafrudeen @ Jafru Son Of Ayub
                                                                                                     ----Appellant
                                                                      Versus
                                    State Of Rajasthan
                                                                                                   ----Respondent

For Appellant(s) : Mr. Surendra Singh Sunda For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

06/01/2023

No one has put in appearance on behalf of complainant in-

spite of intimation being given.

Matter has come upon an application for suspension of

sentence.

With the consent of parties matter has been taken up for

hearing.

Application for suspension of sentence (No.1666/2022) is

disposed of as not pressed.

Arguments heard.

Judgment reserved.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ashu /60

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