Jitendra Atal S/O Shri Jagdish ... vs Shri Abhay Kumar Principal ...
2023 Latest Caselaw 195 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                   D.B. Civil Contempt Petition No. 245/2022

                                                                              In

                                                      D.B. Civil Writ Petition No. 7688/2019

                                    Jitendra Atal S/o Shri Jagdish Prasad Atal, Aged About 30 Years,
                                    R/o B-439, Mahesh Nagar, Tonk Phatak, Jaipur.
                                                                                                               ----Petitioner
                                                                          Versus
                                    1.         Shri Abhay Kumar Principal Secretary, Home Department,
                                               Govt. of Rajasthan, Secretariat, Jaipur.
                                    2.         Shri Gaurav Goyal, Commissioner, Jaipur Development
                                               Authority, Jaipur.
                                    3.         Shri Yagya Mitra Singhodeo, Commissioner, Municipal
                                               Corporation, Jaipur.
                                    4.         State of Rajasthan Through Its Principal Secretary, Home
                                               Department Govt. of Rajasthan. Secretariat, Jaipur.
                                                                                                            ----Respondents

For Petitioner(s) : Mr. Devendra Kumar Bhardwaj, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

06/01/2023

Learned counsel for the petitioner seeks to withdraw the

petition.

Accordingly, this contempt petition is dismissed as

withdrawn.

(CHANDRA KUMAR SONGARA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /3

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