Bank Of Baroda vs Deepak Shankhala
2023 Latest Caselaw 181 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 941/2022

Bank Of Baroda

----Appellant Versus Deepak Shankhala

----Respondent

For Appellant(s) : Ms. Shagun Mathur Mr. Saurabh Surana

For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

05/01/2023

Issue notice of the appeal as also of the stay petition to the

respondent, returnable on 20.01.2023 and be given 'dasti' to

learned counsel for the petitioners for service.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

Surabhii/20-

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