Mamta W/O Virendra Yadav vs State Of Rajasthan
2023 Latest Caselaw 18 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Criminal Appeal No. 364/2018

                                   Mamta W/o Virendra Yadav
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 363/2018 Vir Singh S/o Shri Dev Karan Ahir

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Ashvin Garg Mr. Rahul Sharma for Mr. Rajneesh Gupta For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

02/01/2023

Mr. Ashvin Garg, Adv. and Mr. Rahul Sharma, Adv. for Mr.

Rajneesh Gupta, Adv. have put in appearance for accused-

appellants in D.B. Criminal Appeal No. 364/2018, but Mr. Dinesh

Yadav, Adv. has not put in appearance in D.B. Criminal Appeal No.

363/2018.

Let the matters remain on board for hearing.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /53-54

Powered by TCPDF (www.tcpdf.org)