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Vijay Prakash @ Birju And Anr vs State Of Rajasthan Through Pp
2023 Latest Caselaw 174 Raj/2

Citation : 2023 Latest Caselaw 174 Raj/2
Judgement Date : 5 January, 2023

Rajasthan High Court
Vijay Prakash @ Birju And Anr vs State Of Rajasthan Through Pp on 5 January, 2023
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 921/2016

                                   Vijay Prakash @ Birju And Anr
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal No. 842/2016 Smt Sohni Devi

----Appellant Versus State Of Rajasthan Through Pp

----Respondent

For Appellant(s) : Mr. Anil Kumar Upman with Mr. Manish Gupta Mr. Abhishek Jhingonia For Complainant(s) : Mr. V.R. Bajwa assisted by Mr. Manish Parmar For State : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

05/01/2023

Arguments heard and concluded.

Judgment reserved.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

HEENA/67-68

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