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Premjeet Kumar S/O Shri Basant ... vs Shri R.N. Singh
2023 Latest Caselaw 15 Raj/2

Citation : 2023 Latest Caselaw 15 Raj/2
Judgement Date : 2 January, 2023

Rajasthan High Court
Premjeet Kumar S/O Shri Basant ... vs Shri R.N. Singh on 2 January, 2023
Bench: Manindra Mohan Shrivastava, Chandra Kumar Songara
                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                    D.B. Civil Contempt Petition No. 463/2022

                                     Premjeet Kumar S/o Shri Basant Prasad, Aged About 33 Years,
                                     R/o Village Bairivanwas Post Azamgarh, PS-Roshanganj, District
                                     Gaya (Bihar)- 824217.
                                                                                                         ----Petitioner
                                                                         Versus
                                     1.         Shri R.N. Singh, Secretary, Ministry of Railways Rail
                                                Bhawan, New Delhi- 110017.
                                     2.         Shri K.R. Chaudhary, Chairman, Railway Recruitment
                                                Board, Ajmer-2010, Nehru Marg Near Ambedkar Circle,
                                                Ajmer 305028, Rajasthan.
                                     3.         Shri Rajeev Srivastav, Divisional Rail Manager, North
                                                Western Railway Bikaner-334001.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Rakesh Kumar Sharma, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

02/01/2023

At the outset, learned counsel for the petitioner would

submit that after filing of this contempt petition, order has been

passed on 19.12.2022 towards compliance of the order passed by

this Court, therefore, the present petition, at this stage, is not

pressed.

Accordingly, this contempt petition is dismissed as not

pressed.

(CHANDRA KUMAR SONGARA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /4

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