Manna Lal Soni And Ors vs Ramswaroop Soni And Ors
2023 Latest Caselaw 130 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 20634/2017

                                    Manna Lal Soni And Ors
                                                                                                      ----Petitioner
                                                                      Versus
                                    Ramswaroop Soni And Ors
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Alok Chaturvedi For Respondent(s) : Ms. Ashish Joshi

HON'BLE MR. JUSTICE SAMEER JAIN

Order

04/01/2023

Arguments heard and concluded.

Judgment reserved.

(SAMEER JAIN),J

JKP/73

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