Rajasthan Marudhara Gramin Bank vs The Appellate Authority Under ...
2023 Latest Caselaw 13 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Writ Restoration No. 105/2022

In

D.B. Special Appeal (Writ) No.541/2020

Rajasthan Marudhara Gramin Bank, Through Its Chairman, Head Office, Tulsi Tower, 9Th B, Road, Sardarpura, Jodhpur

----Petitioner Versus

1. The Appellate Authority under Payment Of Gratuity Act,1972, And The Deputy Chief Labour Commissioner (Central), Ajmer (Raj).

2. Controlling Authority under Payment Of Gratuity Act, 1972, And Assistant Commissioner (Central), Ajmer (Raj).

3. Shri Poonam Chand Khatri S/o Shri Bhikam Chand Khatri, Through The Central Secretary, Gramin Bank Pensioners Samity, Pali.

                                                                ----Respondents


For Petitioner(s)        :     Mr. Bhavit Sharma
For Respondent(s)        :     --

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

02/01/2023

Learned counsel Shri Sharma submits that a bunch of

identical appeals arising out of the judgment dated 16.10.2020

have been allowed by Division Bench of this Court. However,

owing to inadvertent mistake, the appeal (No.541/2020) came to

be dismissed for want of prosecution.

(2 of 2) [WRES-105/2022]

The instant application (No.105/2022) has been moved for

restoration of the appeal, which is accepted for the reasons

mentions therein.

The appeal (No.541/2020) is restored to its original number

and shall be listed for admission after one week.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J 26-Sudhir Asopa/-

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