Pukhraj vs Lrs Of Smt. Chota Devi
2023 Latest Caselaw 1206 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Execution First Appeal No. 4/2022

Pukhraj

----Appellant Versus Lrs Of Smt. Chota Devi

----Respondent

For Appellant(s) : Dr. Vikas Balia Sr. Adv. assisted by Mr. Hemant Balani For Respondent(s) : Mr. Satya Narayan Gopal present in person Mr. PC Sharma

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

30/01/2023

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 85-neha/-

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