Subhash Chand Nanoma vs Rajasthan University Of Health ...
2023 Latest Caselaw 1186 Raj

Citation : 2023 Latest Caselaw 1186 Raj
Judgement Date : 30 January, 2023

Rajasthan High Court - Jodhpur

Subhash Chand Nanoma vs Rajasthan University Of Health ... on 30 January, 2023

Bench: Sandeep Mehta, Rajendra Prakash Soni

[2023/RJJD/002806]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 16/2023

Subhash Chand Nanoma S/o Shri Kantilal Nanoma, Aged About 30 Years, Resident Of Village Panchayat Bansiya, Tehsil Simbhalwara, District Dungarpur.

----Appellant Versus

1. Rajasthan University Of Health Sciences, Jaipur, Sector -

18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur Through Its Registrar.

2. The Controller Of Examination, Rajasthan University Of Health Sciences, Jodhpur (Raj.).

3. Principal, M.b. Health And Hygiene Nursing Education Institute, Dungarpur, Rajasthan.

                                                                                                      ----Respondents


                                   For Appellant(s)            :     Mr. Kuldeep Singh Solanki, on behalf
                                                                     of Mr. Hans Raj Kuldeep
                                   For Respondent(s)           :     -

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Order

30/01/2023

Learned counsel Shri Solanki frankly concedes that the

appeal bearing D.B. Civil Special Appeal (Writ) No.1188/2022

involving identical controversy has been dismissed by Division

Bench of this court at Jaipur Bench vide judgment dated

11.11.2022.

Thus, without recording separate reasons, the instant

appeal is dismissed in light of the judgment referred to supra.

(RAJENDRA PRAKASH SONI),J (SANDEEP MEHTA),J

54-Pramod/-