Tarun @ Sushil vs State (2023/Rjjd/002704)
2023 Latest Caselaw 1182 Raj

[2023/RJJD/002704]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13360/2022

Ajeet Singh S/o Heera La Jat, Aged About 18 Years, R/o Nathpura, Police Station Malsisar, District Jhunjhunun. (At Present Lodged In Sub Jail, Rajgarh)

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 3998/2022 Tarun @ Sushil S/o Rajendra, Aged About 21 Years,resident of Bagaparta Ki Dhani, P.S. Malsisar, Dist. Jhunjhunnu. (Presently Lodged In Sub Jail, Rajgarh).

----Petitioner Versus State, Through PP

----Respondent

For Petitioner(s) : Mr. Arjun Singh Rathore, Mr. Vikas Bijarnia For Respondent(s) : Mr. Sumer Singh Rajpurohit PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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[2023/RJJD/002704] (2 of 2) [CRLMB-13360/2022]

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(YOGENDRA KUMAR PUROHIT),J 25-SN Lohra/-

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