Tuesday, 23, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Barket Khan vs State Of Rajasthan ...
2023 Latest Caselaw 1180 Raj

Citation : 2023 Latest Caselaw 1180 Raj
Judgement Date : 30 January, 2023

Rajasthan High Court - Jodhpur
Barket Khan vs State Of Rajasthan ... on 30 January, 2023
Bench: Yogendra Kumar Purohit

[2023/RJJD/002731]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14408/2022

Barket Khan S/o Usman Bhai Khan, Aged About 43 Years, R/o Jagsa, Jasol, At Presently R/o Rakhi, Tehsil Samdari, District Barmer.

(Confined In Sub Jail, Balotra)

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Vijay Raj bishnoi For Respondent(s) : Mr. Sumer Singh Rajpurohit, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

30/01/2023 izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu vUrxZr /kkjk 439 n.M izfØ;k lafgrk iqfyl Fkkuk ckyksrjk] ftyk ckMesj esa ntZ izFke lwpuk fjiksVZ la[;k [email protected]] vijk/k vUrxZr /kkjk [email protected] Hkkjrh; naM lafgrk ds ekeys esa izLrqr gqvk gSA geus cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA izkFkhZ&vfHk;qDr ds ;ksX; vf/koDrk dh vksj ls ;g rdZ fn;k x;k fd bl ekeys esa Last Seen Evidence ds :i esa vykmnhu mQZ vyknhu dk e`rd ds lkFk gksuk crk;k gSA izkFkhZ&vfHk;qDr cjdr [kka dh Last Seen Evidence ugha gS] dsoy Nhck ckuks ds c;ku ds vk/kkj ij bl ekeys esa izkFkhZ&vfHk;qDr dks lafyIr fd;k x;k gSA izkFkhZ&vfHk;qDr dks >wBk Qalk;k x;k gSA vr% bl vk/kkj ij izkFkhZ&vfHk;qDr dks tekur ij fjgk fd, tkus dk fuosnu fd;kA blds foijhr ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZ&vfHk;qDr ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk voyksdu fd;kA bl ekeys esa lg&vfHk;qDrx.k tjhuk ckuks o vykmnhu mQZ vyknhu gS] ftuds

[2023/RJJD/002731] (2 of 2) [CRLMB-14408/2022]

vkil esa laca/k gksuk crk;k x;k gSA bl ekeys esa tgka rd Nhck ckuks ds c;ku dk iz'u gS] rks mlds c;ku esa Li"V :i ls Lo;a ds lkeus cjdr [kka }kjk mlds eksckbZy ls tjhuk ls ckrphr djuk crk;k x;k gSA ,sls gkyr esa bl LVst ij Nhck ckuks ds c;ku rFkk izdj.k ds rF;ksa] ifjfLFkfr;ksa dks en~nsutj j[krs gq, izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr ugha gksrk gSA ifj.kker% Nhck ckuks ds U;k;ky; esa fopkj.k ds nkSjku c;ku ds i'pkr~ iqu% tekur vkosnu i= is'k djus dh Lora=rk ds lkFk izkFkhZ&vfHk;qDr cjdr [kka dh vksj ls izLrqr tekur vkosnu i= vUrxZr /kkjk 439 naM izfØ;k lafgrk [kkfjt fd;k tkrk gSA fo}ku v/khuLFk U;k;ky; dks funsZf'kr fd;k tkrk gS fd Nhck ckuks ds c;ku izkFkfedrk ds vk/kkj ij ysosaA

(YOGENDRA KUMAR PUROHIT),J 32-GauravG/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 

LatestLaws Partner Event : LL

 
 
 
Latestlaws Newsletter