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Raju @ Motiram vs State Of Rajasthan ...
2023 Latest Caselaw 1179 Raj

Citation : 2023 Latest Caselaw 1179 Raj
Judgement Date : 30 January, 2023

Rajasthan High Court - Jodhpur
Raju @ Motiram vs State Of Rajasthan ... on 30 January, 2023
Bench: Yogendra Kumar Purohit

[2023/RJJD/002748]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14939/2022

Raju @ Motiram S/o Sh. Dalaram, Aged About 21 Years, Vaga Gaon Fali Malva Ka Choraha, P.s. Bekriya, Dist. Udaipur At Present Near Mamaji Than, Pindwara, Dist. Sirohi, Raj. (Presently Lodged In Dist. Jail, Sirohi).

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Bala Bai D/o Bhuba Ram Ji, B/c Garasiya R/o Mamaji Bavsi Ps Pindawara Dist. Sirohi

----Respondents

For Petitioner(s) : Mr. Shambhoo Singh Rathore For Respondent(s) : Mr. Sumer Singh Rajpurohit, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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[2023/RJJD/002748] (2 of 2) [CRLMB-14939/2022]

Hkh 3&4 eghus lkFk esa jguk crk;k x;k gSA vr% bl vk/kkj ij izkFkhZ&vfHk;qDr dks tekur ij fjgk fd, tkus dk fuosnu fd;kA blds foijhr ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZ&vfHk;qDr ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk voyksdu fd;kA bl ekeys esa tks fo|ky; dk fjdkWMZ izLrqr fd;k x;k gS] mlesa tUefrfFk esa dkaVNkaV ds i'pkr~ y?kq gLrk{kj fd, gq, gSa vkSj fgUnh 'kCnksa esa iUnzg Qjojh nks gtkj N% vafdr gS vkSj cky fookg 'kiFk&i= esa Hkh tUefrfFk 15-02-2006 Li"V utj vk jgh gSA bl LVst ij xq.kkoxq.k ij fVIi.kh fd;k tkuk U;k;ksfpr ugha gSA vfHk;ksD=h }kjk vius c;ku esa 3&4 eghus dejs esa j[kuk vkSj dejk [kqyk gksus ij Lo;a Hkkxdj vk tkuk crk;k x;k gSA bl LVst ij izdj.k ds rF;ksa] ifjfLFkfr;ksa dks en~nsutj j[krs gq, izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr ugha gksrk gSA ifj.kker% izkFkhZ&vfHk;qDr jktw mQZ eksrhjke iq= nykjke dh vksj ls izLrqr tekur vkosnu i= vUrxZr /kkjk 439 naM izfØ;k lafgrk [kkfjt fd;k tkrk gSA

(YOGENDRA KUMAR PUROHIT),J 34-GauravG/-

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