Prakash vs State Of Rajasthan ...
2023 Latest Caselaw 1177 Raj

[2023/RJJD/002791]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 255/2023

Prakash S/o Shri Rughnath Ram, Aged About 29 Years, R/o Shiv Mandir, Gudamalani, District Barmer. (At Present Lodged At Sub Jail Balotra, District Barmer)

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Jagdish Vaishnav For Respondent(s) : Mr. Laxman Solanki PP Mr. Surendra Bagmalani for Complainant

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

30/01/2023 izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu vUrxZr /kkjk 439 n.M izfØ;k lafgrk iqfyl Fkkuk xqMkekykuh ftyk ckM+esj esa ntZ izFke lwpuk fjiksVZ la[;k [email protected]] vijk/k vUrxZr /kkjk 341] 323] 427] 307 o 394 Hkkjrh; n.M lafgrk ds ekeys esa izLrqr gqvk gSA fo}ku vf/koDrk izkFkhZ&vfHk;qDr bl Lrj ij tekur vkosnu ij cy ugha nsrs gSaA ijUrq fuosnu djrs gS fd vkjksi i= izLrqr fd;s tkus ds i"pkr iqu% tekur vkosnu izLrqr djus dh vuqefr iznku dh tkosA rnuqlkj] izkFkhZ dh vksj ls izLrqr ;g tekur vkosnu cy ugha fn;s tkus ds vk/kkj ij fujLr fd;k tkrk gSA izkFkhZ vkjksi&i= izLrqr fd;s tkus ds i"pkr~ iqu% tekur vkosnu izLrqr djus gsrq Lora= jgsxkA

(YOGENDRA KUMAR PUROHIT),J 49-SN Lohra/-

Powered by TCPDF (www.tcpdf.org)